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Ram Kailash Sharma vs Civil Judge (Senior Division) & 7 ...
2014 Latest Caselaw 5357 ALL

Citation : 2014 Latest Caselaw 5357 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Ram Kailash Sharma vs Civil Judge (Senior Division) & 7 ... on 28 August, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 45542 of 2014
 

 
Petitioner :- Ram Kailash Sharma
 
Respondent :- Civil Judge (Senior Division) & 7 Others
 
Counsel for Petitioner :- Shiv Nath Singh Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays that he may be allowed two weeks'  time  for filing supplementary affidavit to furnish justification as to why the revision was filed with such a delay.

As prayed, list the matter after two weeks.

Order Date :- 28.8.2014

SKM

 

 

 
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