M/S India Sales vs Commissioner Of Income Tax, ...
2014 Latest Caselaw 5351 ALL

Citation : 2014 Latest Caselaw 5351 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

M/S India Sales vs Commissioner Of Income Tax, ... on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 399 of 2005
 

 
Appellant :- M/S India Sales
 
Respondent :- Commissioner Of Income Tax, Kanpur?
 
Counsel for Appellant :- R.P. Agarwal,R.R. Kapoor
 
Counsel for Respondent :- C.S.C.,B.J.Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the respondent.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J)

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