Commissioner Of Income Tax Kanpur vs M/S Balaji Motors (P) Ltd.
2014 Latest Caselaw 5339 ALL

Citation : 2014 Latest Caselaw 5339 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Commissioner Of Income Tax Kanpur vs M/S Balaji Motors (P) Ltd. on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 149 of 2003
 

 
Appellant :- Commissioner Of Income Tax Kanpur
 
Respondent :- M/S Balaji Motors (P) Ltd.
 
Counsel for Appellant :- Shambhu Chopra (S.C.),A.N. Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G.Krishna,R.K. Upadhaya
 
Counsel for Respondent :- R.S. Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the respondent.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J)

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