Kallu @ Devendra vs State Of U.P.
2014 Latest Caselaw 5334 ALL

Citation : 2014 Latest Caselaw 5334 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Kallu @ Devendra vs State Of U.P. on 28 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21768 of 2014
 

 
Applicant :- Kallu @ Devendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sarvesh Kumar Singh,M.K. Singh 'Sengar'
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant is not present to press the bail application even in the revised list.

Sri L.D. Rajbhar, learned AGA is present.

List after four weeks.

Order Date :- 28.8.2014

Ajay

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