Km.Archana Shukla vs U.P.Housing & Development Board ...
2014 Latest Caselaw 5331 ALL

Citation : 2014 Latest Caselaw 5331 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Km.Archana Shukla vs U.P.Housing & Development Board ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3313 of 2006
 

 
Petitioner :- Km.Archana Shukla
 
Respondent :- U.P.Housing & Development Board Through Chairman & 4 Ors
 
Counsel for Petitioner :- Amitabh Rai,Rajesh Singh
 
Counsel for Respondent :- Mahesh Chandra,Anurag Srivastava,Raj Kumar Upadhyay
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Anurag Srivastava, learned counsel for REsp. No. 1 to 5.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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