Awdhesh Ojha And Ors. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 5329 ALL

Citation : 2014 Latest Caselaw 5329 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Awdhesh Ojha And Ors. vs The State Of U.P Thru Secy., Home ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8195 of 2014
 

 
Petitioner :- Awdhesh Ojha And Ors.
 
Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Sanjay Tripathi,Babu Ram Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioners and learned A.G.A.

It is submitted by learned A.G.A. that in the present case charge sheet has been submitted in the court.

Considering the same this writ petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 28.8.2014

RPD

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