Smt. Urmila Kohli vs Nagar Nigam Allahabad & Another
2014 Latest Caselaw 5326 ALL

Citation : 2014 Latest Caselaw 5326 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Smt. Urmila Kohli vs Nagar Nigam Allahabad & Another on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 341 of 2006
 

 
Petitioner :- Smt. Urmila Kohli
 
Respondent :- Nagar Nigam Allahabad & Another
 
Counsel for Petitioner :- Ajit Kumar,Akashdeep Srivastava,Sudeep Harkauli
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by the learned counsel of either of the parties.

Today also the learned counsel for the petitioner has sent the illness slip.

The case is passed over today.

List peremptorily in the next cause list.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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