Arbind Kumar Tiwari vs State Of U.P. Through Principal ...
2014 Latest Caselaw 5318 ALL

Citation : 2014 Latest Caselaw 5318 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Arbind Kumar Tiwari vs State Of U.P. Through Principal ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3925 of 2006
 

 
Petitioner :- Arbind Kumar Tiwari
 
Respondent :- State Of U.P. Through Principal Secretary And 3 Others
 
Counsel for Petitioner :- H.S.Tiwari,Dr .L.P. Mishra
 
Counsel for Respondent :- C.S.C.,A.Z. Siddiqui
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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