M/S Rajedra Ad Brothers Thr.Its ... vs State Of U.P.Through Secy Food And ...
2014 Latest Caselaw 5311 ALL

Citation : 2014 Latest Caselaw 5311 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

M/S Rajedra Ad Brothers Thr.Its ... vs State Of U.P.Through Secy Food And ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4065 of 2006
 

 
Petitioner :- M/S Rajedra Ad Brothers Thr.Its Propreitor
 
Respondent :- State Of U.P.Through Secy Food And Civil And 2 Ors.
 
Counsel for Petitioner :- Jotanjya Verma
 
Counsel for Respondent :- C.S.C.,Raghvenra Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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