Smt.Savitri Devi vs Tahsildar Sultanpur And 2 Others
2014 Latest Caselaw 5308 ALL

Citation : 2014 Latest Caselaw 5308 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Smt.Savitri Devi vs Tahsildar Sultanpur And 2 Others on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3317 of 2006
 

 
Petitioner :- Smt.Savitri Devi
 
Respondent :- Tahsildar Sultanpur And 2 Others
 
Counsel for Petitioner :- Ram Chandra Gupta
 
Counsel for Respondent :- C.S.C.,Smt.Nalini Jain
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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