Anjul Parshad & Others vs State Of U.P. & Another
2014 Latest Caselaw 5300 ALL

Citation : 2014 Latest Caselaw 5300 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Anjul Parshad & Others vs State Of U.P. & Another on 28 August, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 15153 of 2009
 

 
Applicant :- Anjul Parshad & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vivek Kumar Singh,Ajay Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Ajay Kumar Singh, learned counsel for the applicant.

List in the next cause list before the appropriate Bench.

Order Date :- 28.8.2014

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