Citation : 2014 Latest Caselaw 5287 ALL
Judgement Date : 28 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 8128 of 2014 Petitioner :- Rahul Respondent :- State Of U.P. Thru. Secretary, Home & 2 Others Counsel for Petitioner :- S.G. Singh,Anuj Pandey Counsel for Respondent :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
This petition is disposed of as withdrawn with liberty to file fresh.
Order Date :- 28.8.2014
RPD
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