The Commissioner Of Income Tax And ... vs Smt.Alkesh Agarwal
2014 Latest Caselaw 5286 ALL

Citation : 2014 Latest Caselaw 5286 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

The Commissioner Of Income Tax And ... vs Smt.Alkesh Agarwal on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 577 of 2008
 

 
Appellant :- The Commissioner Of Income Tax And Another
 
Respondent :- Smt.Alkesh Agarwal
 
Counsel for Appellant :- A.N.Mahajan(S.C.),D. Awasthi
 
Counsel for Respondent :- S.D. Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Connect and list alongwith record of Income Tax Appeal No. 172 of 2004.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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