Girdhari Lal vs The Union Of India & Another
2014 Latest Caselaw 5285 ALL

Citation : 2014 Latest Caselaw 5285 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Girdhari Lal vs The Union Of India & Another on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 2212 of 2009
 

 
Petitioner :- Girdhari Lal
 
Respondent :- The Union Of India & Another
 
Counsel for Petitioner :- C.P. Gupta,Keshari Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Dhananjai Awasthi
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the respondent.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J)

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