Citation : 2014 Latest Caselaw 5280 ALL
Judgement Date : 28 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 3228 of 2006 Petitioner :- Sadan Swaroop Srivastava And 3 Others Respondent :- State Of U.P.Through Secretary Social Welfare And 3 Ors Counsel for Petitioner :- Sujit Sinha Counsel for Respondent :- C.S.C. Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuos.
Accordingly, this petition is disposed of.
Order Date :- 28.8.2014
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