Raj Bahadur vs State Of U.P.
2014 Latest Caselaw 5272 ALL

Citation : 2014 Latest Caselaw 5272 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Raj Bahadur vs State Of U.P. on 28 August, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 874 of 1995
 

 
Appellant :- Raj Bahadur
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamal Krishna
 
Counsel for Respondent :- .../Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

For orders see our order of date passed on Criminal Appeal No.908 of 1995.

Order Date :- 28.8.2014

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