Citation : 2014 Latest Caselaw 5271 ALL
Judgement Date : 28 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10632 of 2014 Applicant :- Jairam @ Bakra Opposite Party :- State Of U.P. Counsel for Applicant :- R.K. Verma Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Heard Sri R.K. Verma, learned counsel for the applicant, Sri L.D Rajbhar, learned AGA for the State and perused the record.
Looking to the period of detention and also the nature of allegations made against the applicant, list after four weeks before the appropriate Bench.
Order Date :- 28.8.2014
Ajay
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