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Manoj Kumar Singh And 17 Ors vs State Of U.P. And 4 Ors
2014 Latest Caselaw 5270 ALL

Citation : 2014 Latest Caselaw 5270 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Manoj Kumar Singh And 17 Ors vs State Of U.P. And 4 Ors on 28 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45721 of 2014
 

 
Petitioner :- Manoj Kumar Singh And 17 Ors
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Anil Tiwari
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

The court is informed that similar matters are coming on 1st September, 2014.

Let this petition be also placed on that date.

Order Date :- 28.8.2014

M.A.A.

(Dinesh Maheshwari, J.)  ( S.K. Singh, J.)

 

 

 
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