Rahul @ Rahu Jatav vs State Of U.P.
2014 Latest Caselaw 5269 ALL

Citation : 2014 Latest Caselaw 5269 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Rahul @ Rahu Jatav vs State Of U.P. on 28 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21456 of 2014
 

 
Applicant :- Rahul @ Rahu Jatav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nisar Uddin,Arvind Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Arvind Kumar Srivastava, learned counsel for the applicant and Sri R.K. Maurya, learned AGA are present.

List after four weeks before appropriate Bench.

Order Date :- 28.8.2014

Ajay

Download the LatestLaws.com Mobile App