Dr. Usha Kiran Agnihotri vs State Of U.P. And 3 Ors
2014 Latest Caselaw 5268 ALL

Citation : 2014 Latest Caselaw 5268 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Dr. Usha Kiran Agnihotri vs State Of U.P. And 3 Ors on 28 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45452 of 2014
 

 
Petitioner :- Dr. Usha Kiran Agnihotri
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Manmohan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Learned counsel for the petitioner submits that to resolve the issue involved in this petition in an earlier petition the matter has been referred to the Full Bench.

Be as it may, petitioner may take steps to serve respondents No. 4 within ten days.

Notice on behalf of remaining respondents has been accepted by learned Chief Standing.

List after service.

Order Date :- 28.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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