Ram Nath Singh vs F.C.I.Its Thr.M.D.And 4 Ors
2014 Latest Caselaw 5267 ALL

Citation : 2014 Latest Caselaw 5267 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Ram Nath Singh vs F.C.I.Its Thr.M.D.And 4 Ors on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3821 of 2006
 

 
Petitioner :- Ram Nath Singh
 
Respondent :- F.C.I.Its Thr.M.D.And 4 Ors
 
Counsel for Petitioner :- Anadi Krishan Sinha
 
Counsel for Respondent :- A.K.Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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