Smt. Pooja Pandey vs Ravindra Narayan Tripathi
2014 Latest Caselaw 5263 ALL

Citation : 2014 Latest Caselaw 5263 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Smt. Pooja Pandey vs Ravindra Narayan Tripathi on 28 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 173 of 2014
 

 
Appellant :- Smt. Pooja Pandey
 
Respondent :- Ravindra Narayan Tripathi
 
Counsel for Appellant :- Gulab Chandra,Pankaj Sharma,Ravi Prakash Srivastava
 
Counsel for Respondent :- Lal Babu Lal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel. Parties have agreed to settle their dispute amicably and sought some time.

List on 10.11.2014. On that day, both the parties shall appear in person.

Order Date :- 28.8.2014

Download the LatestLaws.com Mobile App