M/S Matsya Palan Evam Matsya Keray ... vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5261 ALL

Citation : 2014 Latest Caselaw 5261 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

M/S Matsya Palan Evam Matsya Keray ... vs State Of U.P.Through Secretary ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3373 of 2006
 

 
Petitioner :- M/S Matsya Palan Evam Matsya Keray Vikeray Sahkari Samitiltd
 
Respondent :- State Of U.P.Through Secretary Fisheries And 3 Others
 
Counsel for Petitioner :- Mohd. Naseer-Ullah
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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