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Pashu Shasv Upyog Audyogik ... vs Zila Panchayat Through Uppar ...
2014 Latest Caselaw 5260 ALL

Citation : 2014 Latest Caselaw 5260 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Pashu Shasv Upyog Audyogik ... vs Zila Panchayat Through Uppar ... on 28 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3181 of 2006
 

 
Petitioner :- Pashu Shasv Upyog Audyogik Utpadan Sahkari Samiti Ltd.
 
Respondent :- Zila Panchayat Through Uppar Mukhya Adhikari And 3 Ors
 
Counsel for Petitioner :- Rajan Roy
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Pandey,Virendra Kumar Shukla
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri Ashok Kumar Pandey, learned counsel for Khadi Boad.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

 

 

 
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