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Ajay Singh & Others vs State Of U.P. & Another
2014 Latest Caselaw 5259 ALL

Citation : 2014 Latest Caselaw 5259 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Ajay Singh & Others vs State Of U.P. & Another on 28 August, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 13182 of 2009
 

 
Applicant :- Ajay Singh & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rahul Mishra
 
Counsel for Opposite Party :- Govt. Advocate,D.P.Singh
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Rahul Mishra, learned counsel for the applicants submitted that co-accused has also filed application u/s 482 Cr.P.C. which is pending and proceedings of the case  before trial court has been stayed in the application u/s 482 Cr.P.C. filed by co-accused. 

Learned counsel for the applicants as well as learned A.G.A. is granted time to give details of application u/s 482 Cr.P.C. filed by co-accused.

List after two weeks before appropriate Bench.

Order Date :- 28.8.2014

RU

 

 

 
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