Ram Lakhan vs Distt Magistrate Sitapur And 4 Ors
2014 Latest Caselaw 5257 ALL

Citation : 2014 Latest Caselaw 5257 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Ram Lakhan vs Distt Magistrate Sitapur And 4 Ors on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2095 of 2006
 

 
Petitioner :- Ram Lakhan
 
Respondent :- Distt Magistrate Sitapur And 4 Ors
 
Counsel for Petitioner :- S.K.Verma
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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