M/S Doaba Rolling Mills Pvt. Ltd. vs Union Of India And Others
2014 Latest Caselaw 5253 ALL

Citation : 2014 Latest Caselaw 5253 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

M/S Doaba Rolling Mills Pvt. Ltd. vs Union Of India And Others on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 2262 of 2009
 

 
Petitioner :- M/S Doaba Rolling Mills Pvt. Ltd.
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Nishant Mishra
 
Counsel for Respondent :- Asgi,Ms. Archana Singh,R.C.Shukla,S.P. Kesarwani (Ssc-It)
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by the learned counsel of either of the parties.

Today also the learned counsel for the petitioner has sent the illness slip.

The case is passed over today.

List peremptorily in the next cause list.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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