Jai Prakash Srivastava And ... vs The State Of U.P. Through The ...
2014 Latest Caselaw 5245 ALL

Citation : 2014 Latest Caselaw 5245 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Jai Prakash Srivastava And ... vs The State Of U.P. Through The ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3899 of 2006
 

 
Petitioner :- Jai Prakash Srivastava And Another
 
Respondent :- The State Of U.P. Through The Principal Secy. And Others
 
Counsel for Petitioner :- Avadhesh Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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