Smt. Anita Devi vs Manoj Kumar Singh
2014 Latest Caselaw 5237 ALL

Citation : 2014 Latest Caselaw 5237 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Smt. Anita Devi vs Manoj Kumar Singh on 28 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 445 of 2014
 

 
Appellant :- Smt. Anita Devi
 
Respondent :- Manoj Kumar Singh
 
Counsel for Appellant :- Ramesh Chand Tiwari
 
Counsel for Respondent :- V.P. Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel.

List on 10.11.2014. On that day, both the parties shall appear in person. Meanwhile, the parties may try to reconcile the matter between themselves.

Till the next date of listing, interim order shall continue.

Order Date :- 28.8.2014

Download the LatestLaws.com Mobile App