Santosh Kumar Mishra vs State Of U.P. And Another
2014 Latest Caselaw 5235 ALL

Citation : 2014 Latest Caselaw 5235 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Santosh Kumar Mishra vs State Of U.P. And Another on 28 August, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 12910 of 2009
 

 
Applicant :- Santosh Kumar Mishra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajendra Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Rajendra Kumar Pandey, learned counsel for the applicant appeared. Learned A.G.A. appeared.

Learned counsel for the applicant prayed for time to inquire about present status of the case.

Two weeks time is allowed.

List after two weeks before the appropriate Bench.

Order Date :- 28.8.2014

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