Mana Devi And Ors. vs State Of ...
2014 Latest Caselaw 5233 ALL

Citation : 2014 Latest Caselaw 5233 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Mana Devi And Ors. vs State Of ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 68988 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 4967 of 2014
 

 
Petitioner :- Mana Devi And Ors.
 
Respondent :- State Of U.P.Throu.Prin.Secy.Home Civil Sectt.Lko.And Ors.
 
Counsel for Petitioner :- D.K.Mishra
 
Counsel for Respondent :- Govt.Advocate,Anand Pal Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicants and learned A.G.A.

This application has been filed with a prayer to modify the order dated 20.8.2014.

There is no good ground to modify the order dated 20.8.2014. Such prayer is refused.

Accordingly this application is rejected.

Order Date :- 28.8.2014

RPD

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