Smt. Sheetal vs Sri Maharaj Singh
2014 Latest Caselaw 5232 ALL

Citation : 2014 Latest Caselaw 5232 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Smt. Sheetal vs Sri Maharaj Singh on 28 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 469 of 2014
 

 
Appellant :- Smt. Sheetal
 
Respondent :- Sri Maharaj Singh
 
Counsel for Appellant :- Manoj Kumar Rajvanshi
 
Counsel for Respondent :- I.K. Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel.

List on 13.10.2014. On that day, both the parties shall appear in person.

Order Date :- 28.8.2014

Download the LatestLaws.com Mobile App