Ema India Limited vs Deputy Commissioner Of Income ...
2014 Latest Caselaw 5231 ALL

Citation : 2014 Latest Caselaw 5231 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Ema India Limited vs Deputy Commissioner Of Income ... on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 481 of 2005
 

 
Appellant :- Ema India Limited
 
Respondent :- Deputy Commissioner Of Income Tax, Central Circle Ii Kanpur
 
Counsel for Appellant :- S.D. Singh,Abhijit Banerjee,Manu Ghildyal
 
Counsel for Respondent :- Sc,R.K. Upadhyay
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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