Commissioner Of Customs And ... vs M/S Mosar Bear India Ltd., Noida
2014 Latest Caselaw 5229 ALL

Citation : 2014 Latest Caselaw 5229 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Commissioner Of Customs And ... vs M/S Mosar Bear India Ltd., Noida on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL No. - 23 of 2006
 

 
Appellant :- Commissioner Of Customs And Central Excise Noida
 
Respondent :- M/S Mosar Bear India Ltd., Noida
 
Counsel for Appellant :- Siddharth Shukla
 
Counsel for Respondent :- M.P.Devnath,Nisant Misra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by the learned counsel of either of the parties.

Today also the learned counsel for the respondent has sent the illness slip.

The case is passed over today.

List peremptorily in the next cause list.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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