Krishna Swarup vs State Of U.P.Through Collector ...
2014 Latest Caselaw 5226 ALL

Citation : 2014 Latest Caselaw 5226 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Krishna Swarup vs State Of U.P.Through Collector ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3954 of 2006
 

 
Petitioner :- Krishna Swarup
 
Respondent :- State Of U.P.Through Collector And 3 Others
 
Counsel for Petitioner :- Sunder Lal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

Download the LatestLaws.com Mobile App