Prem Sagar Gupta vs H.D.F.C.Bank Its Manger
2014 Latest Caselaw 5224 ALL

Citation : 2014 Latest Caselaw 5224 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Prem Sagar Gupta vs H.D.F.C.Bank Its Manger on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3732 of 2006
 

 
Petitioner :- Prem Sagar Gupta
 
Respondent :- H.D.F.C.Bank Its Manger
 
Counsel for Petitioner :- Hemant Kumar Misra
 
Counsel for Respondent :- Aditya Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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