Babadin vs Zila Panchayat Thru ...
2014 Latest Caselaw 5210 ALL

Citation : 2014 Latest Caselaw 5210 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Babadin vs Zila Panchayat Thru ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3518 of 2006
 

 
Petitioner :- Babadin
 
Respondent :- Zila Panchayat Thru Adhyaksha/Upper Mukhya Adhikari & Anor
 
Counsel for Petitioner :- H.S. Tiwari
 
Counsel for Respondent :- H.K.Mishra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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