Commissioner Customs & Central ... vs M/S Precise Laboratories Ltd.
2014 Latest Caselaw 5206 ALL

Citation : 2014 Latest Caselaw 5206 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Commissioner Customs & Central ... vs M/S Precise Laboratories Ltd. on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL No. - 348 of 2010
 

 
Appellant :- Commissioner Customs & Central Excise
 
Respondent :- M/S Precise Laboratories Ltd.
 
Counsel for Appellant :- B.K.S.Raghuvanshi,Amit Mahajn
 
Counsel for Respondent :- B.J. Agarwal,Shubham Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over today on the request of learned counsel for the respondent.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App