Dhananjaya And Others vs State Of U.P. And Another
2014 Latest Caselaw 5205 ALL

Citation : 2014 Latest Caselaw 5205 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Dhananjaya And Others vs State Of U.P. And Another on 28 August, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 11012 of 2009
 

 
Applicant :- Dhananjaya And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashutosh Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Satyam Tiwari holding brief of Shri Ashutosh Tripathi, learned counsel for the applicants prayed for time to inquire about present status of the case.

Two weeks time is allowed.

List after two weeks before the appropriate Bench.

Order Date :- 28.8.2014

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