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M/S Met Trade India Limited vs Commissioner Of Central Excise, ...
2014 Latest Caselaw 5200 ALL

Citation : 2014 Latest Caselaw 5200 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
M/S Met Trade India Limited vs Commissioner Of Central Excise, ... on 28 August, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL No. - 31 of 2006
 

 
Appellant :- M/S Met Trade India Limited
 
Respondent :- Commissioner Of Central Excise, Ghaziabad
 
Counsel for Appellant :- Anil Sharma,Chandra Shekhar
 
Counsel for Respondent :- A.S.G.I. 2006/234,B.K. Singh Raghuvanshi,P.K.Jaiswal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Heard Sri Anil Sharma, learned counsel for the assessee-appellant and Sri B.K. Singh Raghuvanshi,learned counsel for the department-respondent.  

Judgment reserved.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.) 

 

 

 
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