Citation : 2014 Latest Caselaw 5199 ALL
Judgement Date : 28 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14741 of 2014 Applicant :- Achhey Lal Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Rajeev Chaddha,Rohit Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Sri Rajeev Chaddha, learned counsel for the applicant prays for adjournment.
Sri R. S. Yadav, learned AGA is present.
List after four weeks.
Order Date :- 28.8.2014
Ajay
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