Sarjoo Sahkari Chini Mills ... vs Union Of India Thru Secy. Food & ...
2014 Latest Caselaw 5177 ALL

Citation : 2014 Latest Caselaw 5177 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Sarjoo Sahkari Chini Mills ... vs Union Of India Thru Secy. Food & ... on 27 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 136 of 2004
 

 
Petitioner :- Sarjoo Sahkari Chini Mills Limited, Lakhimpur Kheri
 
Respondent :- Union Of India Thru Secy. Food & Public Distribution & 2 Ors
 
Counsel for Petitioner :- Raghvendra Singh
 
Counsel for Respondent :- B.B. Saxena,Anil Kumar,Asheesh Agnihotri
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned counsel for the petitioner and learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

The interim order 13.2.2004 is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 27.8.2014

RPD

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