Rajesh Singh Verma vs Director Fisheries, Lucknow & 3 ...
2014 Latest Caselaw 5163 ALL

Citation : 2014 Latest Caselaw 5163 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Rajesh Singh Verma vs Director Fisheries, Lucknow & 3 ... on 27 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8 of 2003
 

 
Petitioner :- Rajesh Singh Verma
 
Respondent :- Director Fisheries, Lucknow & 3 Ors.
 
Counsel for Petitioner :- Sanjay Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

This petition is listed under the head of oldest cases/ cases classified as likely to be infractuous.

None appears to press this petition.

Due to efflux of time this petition has become infractuous.

The interim order, if any, is hereby vacated.

Accordingly this petition is disposed of.

Order Date :- 27.8.2014

RPD

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