Abid Hussain vs State Of U.P. And Another
2014 Latest Caselaw 5152 ALL

Citation : 2014 Latest Caselaw 5152 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Abid Hussain vs State Of U.P. And Another on 27 August, 2014

Bench: Surendra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19200 of 2011
 

 
Applicant :- Abid Hussain
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Sunil Vashisth
 

 
Hon'ble Surendra Singh,J.

This bail cancellation application was filed in the year 2011.

Case called out. Nobody appears to press the bail cancellation application. Accordingly, the bail cancellation application is dismissed for want of prosecution.

Order Date :- 27.8.2014

S.S.

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