Mukesh Kumar vs U.P.S.R.T.C. Ltd. And Another
2014 Latest Caselaw 5146 ALL

Citation : 2014 Latest Caselaw 5146 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Mukesh Kumar vs U.P.S.R.T.C. Ltd. And Another on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 4275 of 2006
 

 
Petitioner :- Mukesh Kumar
 
Respondent :- U.P.S.R.T.C. Ltd. And Another
 
Counsel for Petitioner :- Deo Prakash Singh
 
Counsel for Respondent :- Samir Sharma,Avansih Mishra,S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondent prays for and is granted two weeks' time to file supplementary counter affidavit in response to the supplementary affidavit filed by the petitioner.

List after two weeks.

Order Date :- 27.8.2014

SKS

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