Mehboob Khan vs Sub Divisional Officer Mohammadi ...
2014 Latest Caselaw 5100 ALL

Citation : 2014 Latest Caselaw 5100 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Mehboob Khan vs Sub Divisional Officer Mohammadi ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4434 of 2005
 

 
Petitioner :- Mehboob Khan
 
Respondent :- Sub Divisional Officer Mohammadi And 2 Ors
 
Counsel for Petitioner :- K.S.Rastogi
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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