Jaymangal Singh & Another vs State Of U.P.
2014 Latest Caselaw 5099 ALL

Citation : 2014 Latest Caselaw 5099 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Jaymangal Singh & Another vs State Of U.P. on 26 August, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 165 of 2007
 

 
Appellant :- Jaymangal Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.S. Kashyap,Amit Tripathi,Birendra Singh,G S Chauhan,R L Shukla,Rajiv Lochan Shukla,Ranjeet Asthana
 
Counsel for Respondent :- Govt. Advocate,Dharmendra Pratap Singh
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

As prayed, list in the next cause list.

Order Date :- 26.8.2014

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