C/M Cooperative Cane Development ... vs State Of U.P.Through ...
2014 Latest Caselaw 5097 ALL

Citation : 2014 Latest Caselaw 5097 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

C/M Cooperative Cane Development ... vs State Of U.P.Through ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7609 of 2005
 

 
Petitioner :- C/M Cooperative Cane Development Society Ltd.Through V.C.
 
Respondent :- State Of U.P.Through Prn.Secy.Sugar Industry & Cane
 
Counsel for Petitioner :- Jaideep Narain Mathur
 
Counsel for Respondent :- C.S.C.,K.S.Pawar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

Download the LatestLaws.com Mobile App