Technical Institutions ... vs State Of U.P.Thru Secy.Technical ...
2014 Latest Caselaw 5096 ALL

Citation : 2014 Latest Caselaw 5096 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Technical Institutions ... vs State Of U.P.Thru Secy.Technical ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4472 of 2005
 

 
Petitioner :- Technical Institutions Foundation Thru Gen.Secy.Dr.A.K.Jain
 
Respondent :- State Of U.P.Thru Secy.Technical Education,Lko.& 2 Others
 
Counsel for Petitioner :- Neerav Chitravanshi
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh,Lalit Shukla,S.P. Tiwari
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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