M/S Jai Palace vs The Commissioner Of Income Tax & ...
2014 Latest Caselaw 5095 ALL

Citation : 2014 Latest Caselaw 5095 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

M/S Jai Palace vs The Commissioner Of Income Tax & ... on 26 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 206 of 2005
 

 
Appellant :- M/S Jai Palace
 
Respondent :- The Commissioner Of Income Tax & Another
 
Counsel for Appellant :- Shakeel Ahmad
 
Counsel for Respondent :- S.C.,A.Kumar,A.N. Mahajan,B.J.Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyay,S.C.,S.Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by the learned counsel of either of the parties.

Learned counsel for the appellant has sent illness slip today also.

Passed over today.

List peremptorily in the next cause list.

Order Date :- 26.8.2014

pp/

(Dr. Satish Chandra, J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App